THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Appointing authorityClear topic ×

1 articles

SUPREME COURT 2026: WHO IS THE 'APPOINTING AUTHORITY' UNDER ARTICLE 311?

Union of India & Ors. v. Ramdhani Prasad | 2026 INSC 1047 | 24 September 2026

SUPREME COURT 2026: WHO IS THE 'APPOINTING AUTHORITY' UNDER ARTICLE 311? Union of India & Ors. v. Ramdhani Prasad | 2026 INSC 1047 | 24 September 2026

25 Sept 2026Read article ↗