Court News
Supreme Court Rebukes Bombay High Court for Ignoring Binding Precedents, Warns Against ‘Whimsical Orders’
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Court News
Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance
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Court News
Supreme Court Orders Timely Compensation for Rape Victims; POCSO and Sessions Courts Must Act Swiftly
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Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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Court News
Supreme Court Calls for Blockchain in Land Registrations to End Property Purchase Troubles
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Court News
Supreme Court Clarifies Injunction Principles in Karnataka Case: Sadiq B. Hanchinmani v. State of Karnataka
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Court News
Supreme Court to Decide If Section 12AA Registration Alone Grants Trusts 80G Tax Benefits for Donors
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Court News
Supreme Court Clarifies: Magistrates Can Order FIR Registration Under Section 156(3) CrPC
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Court News
Supreme Court Orders Compensatory Plantation on 185 Acres in Delhi Ridge by March 2026
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Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
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Court News
Supreme Court Orders ED to Trace Mahadev Betting App Promoter Ravi Uppal, Slams Kingpins for Misusing Courts
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Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
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