Court News
Bombay High Court: Sale of Mother’s Flat Reinvested in Multiple Homes Eligible for Section 54 Tax Exemption
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
bombay high courtClear topic ×
138 articles
Court News
Bombay High Court Rules: Padma Awards Cannot Be Used in Names
Read article ↗
Court News
Bombay High Court Rules: Stopping Stray Dog Feeding in Non-Designated Areas Not Wrongful Restraint
Read article ↗
Court News
Online Dispute Resolution Clauses Gain Legal Recognition in India
Read article ↗
Court News
Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders
Read article ↗
Court News
Bombay High Court: Profit from Margin Glitch Not Unjust Enrichment in Kotak Securities Case
Read article ↗
Court News
Bombay High Court Stays Banks’ Fraud Tag on Anil Ambani, Reliance Communications
Read article ↗
Court News
Bombay High Court: Insurers Cannot Deny Claims Due to Their Own Negligence in Handling Premium Cheques
Read article ↗
Court News
Bombay High Court Quashes ₹1,737.2 Crore Arbitral Award Against Thermax
Read article ↗
Court News
Online Dispute Resolution Clauses Gain Legal Recognition in India
Read article ↗
Court News
Bombay High Court Rules: Property Inherited by Son Under Section 8 is Separate, Not Ancestral
Read article ↗
Court News
Bombay High Court cancels probate in ₹600 crore Bandra bungalow: What probate law requires and how Supreme Court views contested wills
Read article ↗