Court News
Supreme Court Rules: Criminal Complaints Cannot Continue If Case Already Settled Abroad
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Criminal lawClear topic ×
104 articles
Court News
Supreme Court: Dying Declaration Valid Even If Death Is Not Imminent
Read article ↗
Court News
Supreme Court: Any Citizen Can File FIR, Upholds Gram Pradhan’s Complaint in Land Dispute
Read article ↗
Court News
Supreme Court: FIR Cannot Be Sustained for Other Offences If Some Are Quashed on Compromise
Read article ↗
Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
Read article ↗
Court News
Supreme Court: High Courts Cannot Hold Mini Trials to Quash FIRs; Omissions in Complaints Not Enough
Read article ↗
Court News
Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases
Read article ↗
Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
Read article ↗