Court News
Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations
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Court News
Only BS-IV and above: Supreme Court tightens rules on old vehicles in Delhi-NCR
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Supreme Court Refuses to Quash FIR Over Tweet Against PM Modi
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Supreme Court Orders Halt on Uttarakhand Forest Land Encroachment
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Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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Supreme Court Stays Remission in 2008 Kidnap Case After Threats to Judge Who Was Victim
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Supreme Court grants bail to DHFL promoters in ₹57,000 crore bank fraud case
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Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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FIA Moves Supreme Court Against TDSAT Order on Airport Charges
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Supreme Court: In Terror Cases, National Security Overrides Rights of Accused
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