Court News
Supreme Court Slams Misuse of Kerala Land Reforms Act, Calls Protection for Commercial Establishments ‘Extreme Socialism’
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128 articles
Court News
Punjab & Haryana High Court Protects Journalists’ Freedom, Stays Action Over Posts on CM’s Helicopter
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Court News
Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations
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Court News
CESTAT Rules Windmills Not Immovable Property, Quashes Service Tax Demand on Sundaram Fasteners
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J&K High Court: No Property Transfer Without Registration
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Court News
Supreme Court Rules: Project Completion No Defence Against Insolvency for Real Estate Developers
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions
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MP High Court Rules: No Rural Posting Bond for In-Service Doctors After PG
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Court News
Supreme Court Empowers State Agencies to Probe Corruption Cases Against Central Officers
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
Supreme Court Mandates Pre-Litigation Mediation: Patil Automation vs Rakheja Engineers Case Redefines Commercial Disputes in India
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