Court News
Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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Court News
Punjab & Haryana High Court Slams Frivolous Petition, Warns of Heavy Costs
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Court News
SCs, STs, and OBCs Form 45.7% of District Court Judges: Diversity Strengthens Social and Legal Justice in India
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Court News
Madhya Pradesh High Court: Cheque Marked ‘Not Negotiable’ Still Punishable Under Section 138 NI Act
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Court News
Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26
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Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
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Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
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Court News
Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son
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Court News
Allahabad High Court Orders Immediate Eviction: Landmark Ruling Reinforces Landlords’ Rights in Property Disputes
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Court News
Madras High Court: Non-Citizens Cannot Be Fired Solely for Nationality, Relief to Sri Lankan Refugee
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Court News
Madras High Court Orders Probe: Film Producer Accused of Forging Call Records in Financier Dispute
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Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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