Court News
CBSE Makes Student Counselling Mandatory in Schools Under New Affiliation Rules
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218 articles
Court News
Delhi High Court Quashes Income Tax Notices Against NDTV Founders, Calls Them Arbitrary
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Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
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Court News
Disability During Service Calls for Empathy, Not Punishment: Punjab & Haryana High Court Quashes Charge Sheet Against Roadways Employee
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Court News
High Court Restores Job of Employee Wrongfully Retired at 58, Orders Full Benefits Till 60
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Court News
Supreme Court Clarifies Section 21: Arbitration Begins with Notice, But Failure to Issue Not Fatal
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Court News
AI Meets Law: Global Legal Databases Embrace Strategic Partnerships, But Hallucination Risks Persist
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Court News
50 Years for ₹7.65: Mumbai Court Closure Highlights Irony of India’s Long Trials Over Petty Crimes
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Court News
Save Big on Home Loans: Experts Clarifies IT Rules on Prepayment, Tax Benefits Under Sections 80C and 24(b)
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Court News
India Tightens Crypto Rules: Stricter KYC and Compliance to Fight Money Laundering and Terror Funding
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Court News
Telangana ₹547-Crore Cyber Fraud: How Crypto Was Used to Launder Money Abroad
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Court News
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
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