Court News
UK Divorce, UK Citizenship, UK Wedding — Still Bigamy: Supreme Court Says Foreign Decree on ‘Irretrievable Breakdown’ Cannot Shield Husband Married Under Hindu Law
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Court News
A ₹13 Crore Power Theft and Four Discom Engineers: Supreme Court Says Government Company Employees Get No Section 197 Sanction Shield
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Court News
MD on Election Duty, Court on Vacation: Supreme Court Condones 130-Day Delay, Says the Cause, Not the Length, Is What Counts
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Court News
A Rival Cannot Undo Your Licence: Supreme Court Restores Herbicide Registration, Says Competitor Is Not a ‘Person Aggrieved’ Under the Insecticides Act
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Court News
Five Earlier Cases Are Not Proof of Guilt: Supreme Court Grants Bail in Gujarat Cow Meat Case After Eight Months in Custody
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Court News
Four Postcards, No Handwriting Expert in the Witness Box: Supreme Court Acquits Husband Jailed for 10 Years for Abetting Wife’s Suicide
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‘Epileptic Fit’ Story Falls Apart: Supreme Court Upholds Husband’s Life Sentence for Murder of Wife Nine Months After 1995 Marriage
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Rejected for a ‘Squint’ After Clearing Every Test: Supreme Court Orders UP Police to Appoint Woman Constable After KGMU Board Finds Her Vision Normal
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Green Crackers Allowed in Delhi-NCR on 7–8 November, Full Ban Returns on 9 November: Supreme Court Says a Total Ban ‘Seems Ideal’ but Data Is Lacking
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An Apology Is No Substitute for Due Care: Supreme Court Expunges Madras HC’s Remarks Against Former Chennai Police Commissioner, but Detention Order Stays Quashed
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₹21 Crore Ex Parte Decree: Supreme Court Lets Defendant Seek Setting Aside on Deposit, Says ₹75 Lakh Must Stay With the Court, Not Go to the Plaintiff
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Court News
Wife Died in Toronto, Canadian Police Found No Foul Play: Supreme Court Quashes Dowry Death FIR Against Husband, Says Wedding and Diwali Gold Is Not Dowry
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