Court News
A Working Mother Does Not Halve the Father's Duty: Supreme Court Restores Rs 30,000 a Month Each for Two Daughters
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154 articles
Court News
The Child’s Wish Comes First: Supreme Court Gives Mother Exclusive Custody and Ends Years of Parallel Litigation
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Landmark Judgements
“Sharia Courts” Have No Recognition in Law: Supreme Court Restores Maintenance Denied on a Kazi-Court Compromise
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Landmark Judgements
The Widow Owns, Fully: Section 14(1)'s Transformation of the Limited Estate Reaffirmed
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Court News
POCSO Allegations in Custody Battles: Supreme Court Quashes FIR and Lays Down Safeguards Against Misuse
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Landmark Judgements
Gift Your House, Keep Your Rights: Supreme Court Cancels a Son's Gift Deed for Failing to Care for His Mother
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Court News
Six Months to Enforce Maintenance: Allahabad High Court Directs Trial Courts While Dismissing Husband's Late Revision
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Court News
Welfare Over Comity: Karnataka High Court Refuses Habeas Corpus to Enforce Ontario Order for Child's Return
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Court News
“Children Are Children”: Bombay High Court Strikes Down Railway Circular Denying Passes to Children of Void Marriages
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Court News
Child Brought to India in Breach of a US Custody Order: Supreme Court Orders Her Return, Putting Welfare First
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Court News
Husband Hid His First Marriage: Patna HC Says His Parents and First Wife Can't Be Prosecuted Without Abetment
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Court News
No FIR Doesn't Mean No Cruelty: Jharkhand HC Grants Divorce to Wife Forced Out of Her Home
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