Court News
Delhi High Court Upholds Double Presumption of Innocence: Why Acquittals Carry Extra Weight in Criminal Law
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103 articles
Court News
Supreme Court Alone Can Suspend Sentences in Heinous Crimes, Rules Madhya Pradesh High Court
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Court News
Punjab & Haryana High Court: Passport Deposit Not a Routine Bail Condition
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Patna High Court Rules: Motorcycle Seizure Illegal if Liquor Found Only with Passenger
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Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC
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Supreme Court Bars High Courts from Roving Enquiry in Cheque Bounce Cases
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HP High Court: Admitted Cheque Execution Creates Presumption of Liability Under NI Act
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Kerala High Court: Bail Cannot Be Turned into Detention for Foreign Nationals
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Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood
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Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A
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Court News
Supreme Court: Criminal Revision Does Not End After Informant’s Death
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Court News
Supreme Court Refuses to Quash FIR Over Tweet Against PM Modi
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