Court News
AGR Dues: After Vodafone Idea Relief, Can Airtel and Tata Follow Legal Route for Similar Benefits?
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218 articles
Court News
Delhi High Court: DMC Disciplinary Committee Orders Not Binding on Courts
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Court News
Supreme Court Orders States to Frame Policy on Police Media Briefings, Stresses Identity Protection
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Court News
Supreme Court Urges Centre to Ensure Parity in Land Acquisition Compensation
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Court News
ITAT Quashes Income Tax Order Against Struck-Off Company, Calls It a Legal Nullity
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Court News
Supreme Court: Signed Judicial Orders Cannot Be Undone, Only Clerical Errors May Be Corrected
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Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout
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SRS Group Promoters Declared Fugitive Economic Offenders in ₹2,200 Crore Scam by Gurugram Special Court
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Supreme Court: Multiple Dishonoured Cheques in One Deal Can Lead to Separate Prosecutions under NI Act
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Madhya Pradesh High Court: Entrustment of Charge Is Administrative Discretion, not a Vested Right
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Court News
Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants
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Court News
Supreme Court Questions BCI’s Three-Year Ban on New Law Colleges
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