Court News
ITAT Ahmedabad: Assessment Order Invalid Without DVO Report, Property Valuation Additions Quashed
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Court News
ITAT Bangalore: Sales Commission to Directors’ Relatives Allowed When Services Proven, ₹35.38 Lakh Disallowance Deleted
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Court News
Madras High Court Protects Cognizant: IPLC Payments Shielded from TDS Under India–US DTAA
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Court News
IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling
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Court News
ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income
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Court News
Supreme Court Revives Flipkart’s GST Appeal, Clarifies Pre-Deposit Can Be Paid from Credit Ledger
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Court News
ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus
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Court News
ITAT Rules: Purchases Backed by E-Way Bills Are Genuine, Not Bogus
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Court News
Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments
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Court News
Delhi High Court Declares Reassessment Notice Time-Barred: Portal Glitch Cannot Extend Limitation Period
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Court News
Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule
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Court News
ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders
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