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63 articles

Delhi High Court Rules Lokpal Cannot Order Probe Without Hearing Public Servants

Court News

Delhi High Court Rules Lokpal Cannot Order Probe Without Hearing Public Servants

19 Nov 2025Read article ↗

Kerala High Court Halts New Renewable Energy Rules for One Month

Court News

Kerala High Court Halts New Renewable Energy Rules for One Month

12 Nov 2025Read article ↗

Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench

Court News

Supreme Court to Decide If NCLAT Can Refer Split Verdicts to Third Member or Must Rehear Cases with Larger Bench

6 Nov 2025Read article ↗