THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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64 articles

Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof

Court News

Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof

27 Jan 2026Read article ↗

Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham

Court News

Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham

25 Jan 2026Read article ↗

Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will

Court News

Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will

17 Dec 2025Read article ↗

Supreme Court: Dying Declaration Valid Even If Death Is Not Imminent

Court News

Supreme Court: Dying Declaration Valid Even If Death Is Not Imminent

11 Dec 2025Read article ↗