Court News
Surat Chartered Accountants Drag CBDT to Gujarat High Court Over Income Tax Portal Failures
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73 articles
Court News
Delhi High Court: GST Bank Account Attachment Lapses After One Year, Orders Release with ₹10 Lakh Minimum Balance
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Court News
ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus
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Court News
Karnataka High Court Orders Refund of ₹10 Crore, Rules DRC-03 Payments During GST Search Not Voluntary
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Court News
Karnataka High Court Quashes GST Registration Cancellation Over Lack of Mandatory Hearing
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Court News
Kerala High Court Halts Tax Recovery, Directs Income Tax Authority to Decide Stay Petition in Two Months
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Court News
Delhi High Court Orders GST Re-Inspection Before Cancelling Registration at Changed Business Premises
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Court News
Allahabad High Court: GST Department Cannot Invoke Section 74 Without Fraud Findings
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Court News
Gujarat High Court Grants Relief to 82-Year-Old Woman in Income Tax Case
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Court News
ITAT Mumbai Ends 6-Year Tax Battle: Flat, FDs Worth ₹69 Lakh Spark Landmark Ruling on Fair Tax Assessments
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Court News
Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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Court News
ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
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