Court News
Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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72 articles
Court News
RERA Relief for Homebuyers: How Complaints on Delayed Possession and Poor Construction Can Protect Your Rights
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Court News
Supreme Court Clarifies IBC: No Protection Under Section 14 for Developers Who Fail Obligations
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Court News
CESTAT Rules 999-Year Lease Is Permanent Transfer, No Service Tax on One-Time Premium
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Court News
NRI Property Buying in India: Legal Rules, Tax Challenges, and Sale Issues Explained
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Court News
Supreme Court Orders ED to Release V Hotels Assets Worth ₹4,000 Crore to Lodha Developers
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Court News
Karnataka High Court: Unregistered Sale Agreement Does Not Create Ownership
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Court News
Supreme Court Rules That Assigning a Specific Performance Decree Does Not Need Registration
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Court News
Delhi High Court Says GST Cannot Be Levied on Leasehold to Freehold Property Conversion
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Court News
Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014
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Court News
Supreme Court Rules: Transfer of Property Title Not Liable for Service Tax
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Court News
Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions
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