Court News
Lavish Dubai Wedding and Luxury Cars: How Social Media Stars Land in Tax Trouble
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71 articles
Court News
Overseas purchases via friends can trigger FEMA violations for Indian residents
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Court News
Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight
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Court News
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
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Court News
Delhi High Court: ED Can Summon Women Under FEMA, CrPC Protection Not Applicable
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Court News
ED Arrests WinZO Founders in ₹523 Crore Money Laundering Case
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Court News
Delhi High Court Upholds ED’s Power to Attach Properties from Illegal Cricket Betting as Proceeds of Crime
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Court News
Court Allows ED to Auction Nirav Modi’s Mercedes Cars as Maintenance Costs Exceed Value
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Court News
Delhi High Court Upholds ED’s Expansive Search Powers Under PMLA: Non-Accused Premises Can Be Raided
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Court News
Supreme Court Orders ED to Trace Mahadev Betting App Promoter Ravi Uppal, Slams Kingpins for Misusing Courts
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Dr. Jaya Thakur v. Union of India & Ors. (2023)
Landmark Judgements
Dr. Jaya Thakur v. Union of India & Ors. (2023)
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