Court News
Supreme Court Collegium Clears Nine Advocates for Patna High Court Judgeships, Announces Key Transfers and Appointments Across High Courts
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Allahabad High CourtClear topic ×
133 articles
Court News
Lok Sabha Speaker Reconstitutes Panel Probing Cash Row Against Justice Yashwant Varma
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Court News
Supreme Court Rules Rooh Afza is a Fruit Drink, Attracts Only 4% VAT
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Court News
Allahabad High Court: ‘No Conversion, No Crime’ – Police Protection Granted to 12 Interfaith Couples
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Court News
Allahabad High Court: 13-Year Delay in Summary Trial Is Gross Abuse of Process
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Court News
Allahabad High Court: District Magistrate Can Delegate Power to File Complaints Under PC & PNDT Act
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Court News
Allahabad High Court: Lawyer’s Statement Without Client’s Consent Not Binding for Contempt
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Court News
Allahabad High Court Slams Passport Office for Violating Transgender Rights Act
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Court News
Allahabad High Court: Writ Petition by Committee of Management Not Maintainable Without Specific Resolution
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Court News
Allahabad High Court Quashes GST Arrest, Orders Release of Businessman Jai Kumar Aggarwal
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Court News
Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody
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Court News
Allahabad High Court: Marriage Does Not Change a Woman’s Original Caste Status Under SC/ST Act
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