Court News
Supreme Court: High Courts Cannot Direct Police to Follow Section 41A CrPC While Declining FIR Quash
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Court News
Supreme Court Reiterates: Section 91 CrPC Cannot Be Invoked Before Defence Stage
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Court News
Supreme Court Grants Bail in Pune Porsche Blood Sample Tampering Case After 18 Months Custody
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Court News
Supreme Court: Bail Cannot Be Cancelled Solely on Oral Dying Declaration, Upholds Allahabad HC Order
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Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Kerala High Court: Angry Words in Quarrel Not Abetment of Suicide
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Delhi High Court Upholds Quashing of CBI Notice to Ex-Judge Quddusi in Corruption Case
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Court News
Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof
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Allahabad High Court Quashes Rape Conviction, Highlights Rise of Live-In Relationships Among Youth
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Court News
Noida Techie’s Death: Court Issues NBW Against Lotus Founder, Raids Launched to Arrest Him
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Court News
Delhi Court Acquits Sajjan Kumar in 1984 Anti-Sikh Riots Case, Cites Lack of Evidence
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Court News
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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