Court News
Delhi High Court Quashes Arbitral Award: Repayment to TIFAC Not Linked to Technology Commercialisation
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55 articles
Court News
Bombay High Court Quashes ₹1,737.2 Crore Arbitral Award Against Thermax
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Court News
Delhi High Court Slams IRCTC Over Arbitrator Panel Practice
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Court News
Supreme Court Clarifies: Arbitrator Cannot Continue After Mandate Expires, Substitution Mandatory Under Arbitration Act
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Court News
Supreme Court: No Fresh Section 11 Petition After Termination of Arbitration Proceedings
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Court News
Bombay High Court Rules Arbitrators Lose Mandate If Proceedings Are Suspended Over Fee Disputes
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Court News
Supreme Court Rules: Arbitrators Cannot Rewrite Contracts – IRCTC Wins Against Caterers
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