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1,084 articles

Roadside Land Near Ayodhya Market Given Away in Consolidation: Supreme Court Upholds Its Return to the Original Tenure Holders

Court News

Roadside Land Near Ayodhya Market Given Away in Consolidation: Supreme Court Upholds Its Return to the Original Tenure Holders

6 Nov 2026Read article ↗

A Pillar Under Construction Fell on Schoolgirls: Supreme Court Quashes Culpable Homicide Case Against School President and Hostel Superintendent

Court News

A Pillar Under Construction Fell on Schoolgirls: Supreme Court Quashes Culpable Homicide Case Against School President and Hostel Superintendent

6 Nov 2026Read article ↗

Plaint Thrown Out Before It Was Even Numbered: Supreme Court Restores ‘Sale Deed Was Only Security’ Suit and Orders Courts to Record Such Rejections

Court News

Plaint Thrown Out Before It Was Even Numbered: Supreme Court Restores ‘Sale Deed Was Only Security’ Suit and Orders Courts to Record Such Rejections

6 Nov 2026Read article ↗

Three Dying Declarations, Three Versions: Supreme Court Acquits Mother-in-Law Convicted Alone for Burning Death After Co-Accused Walked Free

Court News

Three Dying Declarations, Three Versions: Supreme Court Acquits Mother-in-Law Convicted Alone for Burning Death After Co-Accused Walked Free

6 Nov 2026Read article ↗

Bought in 1984, Still Not Vacated: Supreme Court Restores Eviction for Neurosurgeon Son’s Clinic, Says Long Litigation Can’t Defeat a Landlord’s Need

Court News

Bought in 1984, Still Not Vacated: Supreme Court Restores Eviction for Neurosurgeon Son’s Clinic, Says Long Litigation Can’t Defeat a Landlord’s Need

6 Nov 2026Read article ↗

Jailed in 1946, Refused in 1991: Supreme Court Orders Samman Nidhi for Freedom Fighter’s Widow, Says Delay Cannot Defeat a Debt of Honour

Court News

Jailed in 1946, Refused in 1991: Supreme Court Orders Samman Nidhi for Freedom Fighter’s Widow, Says Delay Cannot Defeat a Debt of Honour

6 Nov 2026Read article ↗

Decided on Merits Even After His Death: Supreme Court Accepts CBI Closure Reports, Sets Aside Summons Against Dr. Manmohan Singh

Court News

Decided on Merits Even After His Death: Supreme Court Accepts CBI Closure Reports, Sets Aside Summons Against Dr. Manmohan Singh

6 Nov 2026Read article ↗

Owner Called Him a Licensee, Revenue Records Said Tenant Since 1965: Supreme Court Says Defendant Didn’t Need to Testify

Court News

Owner Called Him a Licensee, Revenue Records Said Tenant Since 1965: Supreme Court Says Defendant Didn’t Need to Testify

6 Nov 2026Read article ↗

Advertised at One Pay Scale, Appointed at a Lower One: Supreme Court Says University Must Pay UGC Scale From Day One

Court News

Advertised at One Pay Scale, Appointed at a Lower One: Supreme Court Says University Must Pay UGC Scale From Day One

6 Nov 2026Read article ↗

Stopped at 2 pm, ‘Arrested’ Next Morning: Supreme Court Says the 24-Hour Clock Starts at Detention, Grants Bail in 60 kg Yaba Case

Court News

Stopped at 2 pm, ‘Arrested’ Next Morning: Supreme Court Says the 24-Hour Clock Starts at Detention, Grants Bail in 60 kg Yaba Case

6 Nov 2026Read article ↗

A Law Made for an Overpopulated India? Supreme Court Sends Two-Child Rule for Panchayat Polls to a Larger Bench, Lets Ousted Sarpanch Stay On

Court News

A Law Made for an Overpopulated India? Supreme Court Sends Two-Child Rule for Panchayat Polls to a Larger Bench, Lets Ousted Sarpanch Stay On

5 Nov 2026Read article ↗

A 28-Year-Old Reference Ends Without a New Rule: Seven-Judge Bench Says GST Has Made the ‘Surcharge on Sales Tax’ Question Academic, S. Kodar Still Governs

Court News

A 28-Year-Old Reference Ends Without a New Rule: Seven-Judge Bench Says GST Has Made the ‘Surcharge on Sales Tax’ Question Academic, S. Kodar Still Governs

5 Nov 2026Read article ↗