Court News
Noida Techie’s Death: Court Issues NBW Against Lotus Founder, Raids Launched to Arrest Him
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Real Estate LawClear topic ×
71 articles
Court News
Supreme Court Clears Ambience Mall Land Dispute, Relief for 58 Haryana Real Estate Projects
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Court News
Supreme Court: Auction Authorities Must Disclose Encumbrances and Litigation on Property
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Supreme Court Clarifies: NGT Cannot Decide Building Plan Violations
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ITAT Chandigarh Rules Section 269SS Not Applicable to One-Time Cash Sale Payments
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UP Cabinet Slashes Property and Rent Registration Costs: A Step Towards Reducing Disputes and Promoting Legal Security
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Supreme Court Rules Tenants Cannot Claim Ownership Through Adverse Possession: Landmark Ruling Reshapes Property Law
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Allahabad High Court: NOIDA Cannot Charge Lease Rent Without Delivering Property Possession
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Delhi High Court Upholds DDA’s Forfeiture of ₹4.45 Crore Earnest Money in Plot Sale Dispute
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Supreme Court Steps In: Relief for Supernova Buyers, Hope for Stalled Housing Projects
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Court News
Delhi High Court: RERA Relief Does Not Bar Arbitration Protection
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Court News
Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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