Court News
Telangana High Court Suspends Tribunal Order on BrahMos DG Appointment: Seniority Dispute Under Judicial Review
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Judicial ReviewClear topic ×
65 articles
Court News
Calcutta High Court Protects Bidders: Inadvertent Errors in Tender Documents Cannot Lead to Forfeiture of Earnest Money
Read article ↗
Court News
Gujarat High Court Quashes Faceless Tax Assessment: Assessee’s Bona Fide Error Cannot Deny Justice
Read article ↗
Court News
Delhi High Court Mandates Strict Three-Phase Safeguards for ED Property Seizures
Read article ↗
Court News
Supreme Court Upholds Dismissal of CISF Constable for Second Marriage
Read article ↗
Court News
Madras High Court Quashes 11-Year-Old Tax Case: Time Limit Under Section 153(2A) Expired
Read article ↗
Court News
Calcutta High Court Upholds ED’s Power to Attach Assets in Prima Facie PMLA Violation Case
Read article ↗
Court News
Bombay High Court Quashes ₹1,737.2 Crore Arbitral Award Against Thermax
Read article ↗
Court News
Supreme Court Upholds DMRC’s Choice of Indus Towers for 5G Metro Connectivity
Read article ↗
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Court News
Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld
Read article ↗
Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
Read article ↗
Court News
Surat Chartered Accountants Drag CBDT to Gujarat High Court Over Income Tax Portal Failures
Read article ↗