Court News
ITAT Rules Capital Gains Must Reflect Real Sale Value, Quashes Section 263 Revision Orders
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
ITATClear topic ×
53 articles
Court News
ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees
Read article ↗
Court News
ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability
Read article ↗
Court News
ITAT Rules Mere Ownership of Agricultural Land Not Enough to Claim Farm Income
Read article ↗
Court News
ITAT Condones 498-Day Delay After CA Mistakes Sale Agreement for Sale Deed, Remands Capital Gains Case
Read article ↗