Court News
SEBI Cracks Down on Insider Trading: Laws, Consequences, and Market Impact
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58 articles
Court News
SAT Upholds SEBI’s Related-Party Transaction Rules in Linde India Case
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Court News
ROC Ahmedabad Fines Topsun Energy ₹3.5 Lakh for Ignoring Audit Trail Rules
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Court News
₹3.5 Lakh Penalty for Audit Trail Non-Compliance: RoC Ahmedabad Reinforces Companies Act Rules
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Court News
ICAI Clears Chartered Accountant in DIR-12 Certification Case Involving Foreign National Director
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Court News
Indian Law Firms Hire Specialists to Tackle Complex Deals, M&A, and Cyber Laws Amid Defence Booms
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Court News
Supreme Court Upholds ₹30 Lakh Fine on RIL: Big Lessons for Listed Companies on Price-Sensitive Information Disclosure
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Court News
SEBI Bans DroneAcharya and Promoters for Two Years, Slaps ₹75 Lakh Penalty Over IPO Misuse
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Court News
Supreme Court Examines PIL Against Sammaan Capital (Former Indiabulls), Seeks Agency Reports on Alleged Financial Irregularities
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Court News
Supreme Court to Hear Sahara Employees’ Plea for Pending Salaries Amid SEBI Refund Case
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