Court News
J&K High Court: Dealer and Manufacturer Jointly Liable for Car Defects Reported Within Warranty Period
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Court News
Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation
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Court News
Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon
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Court News
Delhi High Court Bans Patanjali’s Misleading Ads Against Dabur Chyawanprash: Landmark Ruling on Fair Advertising
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