Court News
Supreme Court Clarifies: Transferee Pendente Lite Cannot Block Execution of Decree
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Court News
Supreme Court: Plaintiffs Are Dominus Litis, Cannot Be Forced to Add Parties in Civil Suits
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Court News
Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact
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Court News
Orissa High Court: Executing Court Can Evict Judgment Debtor Under Order 21 Rule 32 CPC
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Court News
Supreme Court Clarifies Property Law: Buyers During Pending Cases Cannot Challenge Auction Separately
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Court News
Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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Court News
Supreme Court: Property Transferred Before Filing of Suit Cannot Be Attached Under Order 38 Rule 5 CPC
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