Court News
Delhi or Goa? Supreme Court Uses the Exclusive Jurisdiction Clause to Find the Arbitral Seat
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Court News
Late Discovery of a Compromise Decree: Supreme Court Allows Amendment of Plaint After Trial Began
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Court News
“The Educational System Is Primarily for the Students”: Supreme Court Says Teachers Have No Right to Inter-District Transfer
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Court News
Vague Eligibility Criteria in a Job Advertisement? Supreme Court Says the Benefit Goes to the Candidate
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Court News
Compensation Raised From Rs 20 to Rs 690 per sq yd: Supreme Court Orders Part Release and Asks High Court to Expedite Appeals
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Court News
Widow's Limited Estate Became Absolute in 1956: Supreme Court Decides Succession to Delhi Agricultural Land
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Court News
Victim Could Not Identify the Accused in Court: Supreme Court Sets Aside POCSO Conviction as “Unsafe”
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‘Saurashtra Aaj Tak’ Must Change Its Name: Supreme Court Upholds Passing-Off Finding
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A Breakup Followed by Suicide Is Not Always Abetment: Supreme Court Quashes Case Against Man and His Family
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Freebies to Doctors: Supreme Court Asks Centre to Form Committee on a Binding Pharma Marketing Code
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Court News
No Empirical Data, No Breach of the 50% Ceiling: Supreme Court Dismisses Andhra Pradesh's Appeal on 34% BC Quota in Local Polls
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Court News
“A Hammer to Kill a Fly”: Supreme Court Says No Blanket Shutdown of Delhi Metro and Trains Ahead of Protest
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