Court News
An Agreement to Sell Confers No Title: Supreme Court Ends 51-Year Fight Over a Friends Colony Plot
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Court News
Rescued Adult Women: Supreme Court Says Magistrate's Section 17 Inquiry Must Be Held in All Cases, Asks NJA to Frame Protocol
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Court News
ED's Delay in Forwarding Arrest Order Doesn't Void Arrest, but 20 Months in Custody Earns Bail: Supreme Court
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Court News
Is Article 226 Split Into “Civil” and “Criminal”? Supreme Court Refers Ram Kishan Fauji to a Larger Bench
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Court News
No Mid-Course Fee Hike for Students Already Admitted: Supreme Court Upholds Refund Order Against Engineering College
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Court News
Wrong Rule Cited Is No Reason to Reject a Stranger's Objection in Execution: Supreme Court Orders Fresh Inquiry on Waqf Trust's Claim
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Highest Bid Can't Be Rejected Just Because It Is Lower Than an Earlier Offer: Supreme Court Restores MP Sand Auctions
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Court News
You Can't Gift What You Gave Up: Supreme Court Declares Gift Deed Void After Compromise Decree
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Converts Can't Claim Backward Class Status Based Only on Pre-Conversion Caste: Supreme Court Upholds Madras HC
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Court News
Yes Bank's Rs 8,415 Crore AT-1 Bond Write-Off Stays Quashed: Supreme Court Calls RBI a “Mere Bystander”
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Court News
Rs 665 Crore Hotel Loans Go to Insolvency, and the Supreme Court Flags AI-Generated Fake Judgments in the Appellants' Compilation
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Court News
Failed Tea Estate Deal Is a Contract Dispute, Not Cheating: Supreme Court Quashes Case Against CEO
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