Court News
Clean Slate Meets Arbitration: Supreme Court Lets Extinguished Claim Survive Only as a Set-Off
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Court News
Rs 15 Crore More to Keep the Stay: Supreme Court on JK Paper's Land Acquisition Appeal
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Court News
Twenty-Six Years Later, No Trial: Supreme Court Sets Aside Revival of Prison Guard's Prosecution
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Court News
“Unannounced Law”: Supreme Court Pulls Up Centre Over Motor Accident Victims' Interim Relief Scheme
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Court News
Disciplinary Action Against a Judge for Granting Bail Quashed: Supreme Court Says Counselling or an ACR Remark Would Have Sufficed
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Court News
Dowry Case Against Parents-in-Law Quashed: Supreme Court Says Allegations Must Be Specific to Each Accused
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Court News
Supreme Court Won't Re-Examine Section 163 BNSS but Issues Notice on Challenge to Police Detention Power Under Section 172
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Court News
Two Years in Custody, Only 7 of 147 Witnesses Examined: Supreme Court Grants Bail to Former RG Kar Principal
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Court News
Child Brought to India in Breach of a US Custody Order: Supreme Court Orders Her Return, Putting Welfare First
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Court News
University's Clerical Lapse Can't Cost a Student His Job: Supreme Court Orders Degree Verification and Salary Arrears
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Court News
Flat Never Delivered: Supreme Court Says Homebuyer Gets Refund of His Own Money With 12% Interest, Not the Bank's Loan
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Court News
“Or Otherwise” Means What It Says: Supreme Court Upholds Contract Clause Barring Pre-Award Interest
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