Court News
POCSO Presumptions Need Foundational Facts: Supreme Court Acquits Man After Finding Prosecution Evidence Unreliable
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme CourtClear topic ×
1,084 articles
Court News
Unregistered Lease Deed? Admissibility Is for Trial, Not a Ground to Reject the Plaint, Says Supreme Court
Read article ↗
Court News
Remand Is Not Routine: Supreme Court Tells Karnataka High Court to Decide a 1982 Sale Deed Dispute Itself
Read article ↗
Court News
Poppy Husk in a Tata Safari: Supreme Court Explains Section 42 Compliance and Why Section 50 Does Not Cover Vehicle Searches
Read article ↗
Court News
Unmarked Samples, Broken Chain: Why the Supreme Court Acquitted Two Men in a 2004 Charas Case
Read article ↗
Court News
Who Could See in the Dark? Supreme Court Acquits Four in 2001 Odisha Murder After 25 Years
Read article ↗
Court News
Suspicion Is Not Theft: Supreme Court Quashes Rs 3.24 Crore Electricity Theft Assessment Against Himadri Steel
Read article ↗
Court News
Right on Value, Wrong on Time: Supreme Court Quashes Excise Demand on Body Builders as Time-Barred
Read article ↗
Court News
Officiating Service Is Not a Vested Right: Supreme Court Applies the 2005 Rules to BSNL Rajbhasha Promotions
Read article ↗
Court News
Accounts Frozen by a Contested Tribunal: Supreme Court Sets Aside Section 17 Orders and Appoints a New Arbitrator
Read article ↗
Court News
Land Earmarked for Trees Cannot Be Mined: Supreme Court Cancels Aravalli Mining Lease in Mahendergarh
Read article ↗
Court News
Experience From the Wrong District: Supreme Court Upholds Cancellation of Anganwadi Supervisor's Appointment
Read article ↗