Court News
Delhi High Court: Judge Who Reserves Judgment Must Deliver Verdict Despite Transfer
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54 articles
Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
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Court News
Madhya Pradesh High Court Slams Trial Court for Ignoring Deadline in Civil Case
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Court News
Allahabad High Court Questions Trial Judge Over Summons Under Non-Existent SC/ST Act Provision
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Court News
Supreme Court Slams ‘Disgusting’ Conduct of MP Judge in Train Misconduct Case
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Court News
Kerala High Court: Magistrates Must Give Clear Orders When Acting on Protest Complaints
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Court News
Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation
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Court News
Supreme Court: No Disciplinary Action Against Judges for Mere Errors in Judgment
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Court News
Delhi High Court Pushes Centre to Frame Policy for Lawyer Empanelment, Transparency in Appointments Stressed
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Court News
Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse
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Court News
Supreme Court Flags Trend of Judges Passing Multiple Orders Before Retirement, Calls It ‘Hitting Sixes in Final Overs’
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Court News
Delhi High Court Sends Family Court Judge for Training After Faulty Divorce Ruling
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