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39 articles

Reliance vs Government: KG-D6 Arbitration Dispute Over $30 Billion Claim Hinges on Cost Recovery and Contract Clauses

Court News

Reliance vs Government: KG-D6 Arbitration Dispute Over $30 Billion Claim Hinges on Cost Recovery and Contract Clauses

31 Dec 2025Read article ↗

Delhi High Court Upholds Stay on ICC Arbitration in Oman-India Border Security Dispute, Dismisses MSA Global’s Appeal

Court News

Delhi High Court Upholds Stay on ICC Arbitration in Oman-India Border Security Dispute, Dismisses MSA Global’s Appeal

27 Dec 2025Read article ↗

Bar Council of India Opens Doors for Foreign Lawyers: New Rules Allow Enrolment and Practice in India

Court News

Bar Council of India Opens Doors for Foreign Lawyers: New Rules Allow Enrolment and Practice in India

18 Nov 2025Read article ↗