Court News
Supreme Court allows mutation based on a will, clarifies it doesn’t decide ownership
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41 articles
Court News
Delhi High Court Inheritance Battle: Priya Kapur Opposes Forensic Test of Sunjay Kapur’s Will
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Court News
Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
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Court News
Sunjay Kapur’s ₹30,000 Crore Will Sparks Legal Battle in Delhi High Court
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Court News
Delhi High Court Urges Calm in Karisma Kapoor Family Estate Battle: Daughter Says Fees Unpaid Amid ₹30,000 Crore Dispute
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