Court News
Foreign Assets Under the Scanner: India’s Taxman Tightens Grip on Overseas Holdings
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48 articles
Court News
Tax Department Flags Income–Premium Mismatch: Woman Declares ₹4.81 Lakh Income but Pays ₹50 Lakh LIC Premium
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Court News
Budget 2025–26: Senior Citizens Get Relief, Rent TDS Limit Raised, Rules Simplified
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Court News
India Plans Fully Automated Tax Compliance for Large Taxpayers: Rules, Benefits, and Challenges
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Court News
CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
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Court News
Budget 2026: Married Couples May Get Joint Taxation Option with ₹6–8 Lakh Family Exemption
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Court News
ITAT Rules Ramkatha and Yagnas Are Welfare Activities, Not Religious Propagation, Grants Tax Exemption
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Court News
ICAI Clears Chartered Accountants in ₹849 Crore Remittance Case: No Lapse in Form 15CB Certification
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Court News
Madras High Court Protects Cognizant: IPLC Payments Shielded from TDS Under India–US DTAA
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Court News
ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income
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Court News
ITAT Mumbai Ends 6-Year Tax Battle: Flat, FDs Worth ₹69 Lakh Spark Landmark Ruling on Fair Tax Assessments
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Court News
ITAT Ahmedabad Rules in Favor of Woman: Tax Notice on ₹51 Lakh Property Purchase Quashed
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