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39 articles

Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times

Court News

Supreme Court Slams Lower Court, Frees Woman Jailed for Changing Lawyers Multiple Times

30 Nov 2025Read article ↗

Supreme Court Declares Remand Illegal Without Written Grounds of Arrest

Court News

Supreme Court Declares Remand Illegal Without Written Grounds of Arrest

18 Nov 2025Read article ↗

Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases

Court News

Supreme Court Makes Written Grounds of Arrest Mandatory, Sets Two-Hour Deadline in Urgent Remand Cases

8 Nov 2025Read article ↗