THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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39 articles

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

Court News

Court Rules: Insurers Cannot Decide Treatment, Star Health Ordered to Pay ₹50,000 Compensation

8 Dec 2025Read article ↗

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

Court News

Paradiso Homebuyer Wins ₹1.7 Crore Refund: RERA Orders Developer to Pay for Unsafe Flat in Gurgaon

6 Dec 2025Read article ↗

Delhi High Court Bans Patanjali’s Misleading Ads Against Dabur Chyawanprash: Landmark Ruling on Fair Advertising

Court News

Delhi High Court Bans Patanjali’s Misleading Ads Against Dabur Chyawanprash: Landmark Ruling on Fair Advertising

13 Nov 2025Read article ↗