Court News
Rajasthan High Court Denies Relief in ₹100 Crore Fake GST ITC Case, Stresses Clean Hands Principle
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Tax Litigation IndiaClear topic ×
41 articles
Court News
Supreme Court Caps TDS on Foreign Remittances at 10%: Income Tax Act Cannot Override Global Tax Treaties
Read article ↗
Court News
Kerala High Court Halts Tax Recovery, Directs Income Tax Authority to Decide Stay Petition in Two Months
Read article ↗
Court News
Supreme Court Slams Income Tax Department for Delay in Filing SLPs
Read article ↗
Court News
ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees
Read article ↗