Court News
Daughter’s 1997 Suit Against 1974 Gift Deed to Father Fails: Supreme Court Says a Later Broken Promise Is Not Fraud That Extends Limitation
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Court News
₹4,000 Bribe Case: Supreme Court Restores Bail Cancelled a Year Later, Calls Reposting of Accused Hospital Manager to Same Post ‘Shocking’
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Court News
Doctor, IO and Injured Father Never Examined: Supreme Court Says the Trial Court Is ‘Not a Moot Spectator’ and Must Let Them Testify
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Court News
Anti-Defection Pleas Against 10 West Bengal MLAs: Supreme Court Expects Speaker to Decide Within the Three-Month Window
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Court News
Claimed GPF Only After Retiring on CPF: Supreme Court Says Professor’s 2012 Regularisation Does Not Relate Back to 1984
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Court News
Won by 6 Votes, With 12 Nominated Members Voting: Supreme Court Says Nominated Councillors Cannot Vote in MLC Elections, Upholds Recount
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Court News
National Book Trust Is ‘State’ Under Article 12: Supreme Court Says How a Body Is Born Matters Less Than Why It Exists
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Court News
Lured With Jobs, Sent to the Russia-Ukraine Front: Supreme Court Orders MEA Nodal Officer, DNA Tests and Free Legal Aid for Families
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Court News
Son Sued Father’s Buyers for Half the Land: Supreme Court Says Property Father Got in a Partition Is His Own, Not Coparcenary
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Court News
‘C’ Grades for Four Years: Supreme Court Upholds Compulsory Retirement of Two Chhattisgarh Clerks, Rejects ‘Others Were Spared’ Plea
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Court News
30-Year Bhakra-Beas Power Fight Ends: Supreme Court Orders Punjab and Haryana to Give Himachal 13,066 Million Units Over 20 Years
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Court News
Debtor’s Own Balance Sheets Kept the Claim Alive: Supreme Court Revives Contractor’s 2014 Suit Over 2000–2003 Bills
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