Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
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Property DisputeClear topic ×
45 articles
Court News
Allahabad High Court: Lawyer’s Statement Without Client’s Consent Not Binding for Contempt
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Court News
Rani Kapur Moves Delhi High Court Over Family Trust Dispute
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Court News
Supreme Court: Civil Verdict Not a Shield Against Crime, Restores Criminal Trial in Family Property Dispute
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Court News
Haji Mastan’s Daughter Appeals for Justice Amid Property Disputes
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Court News
Supreme Court Quashes SC/ST Act FIR, Calls Contradictory Allegations an Abuse of Process
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Court News
Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document
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Court News
Himachal Pradesh High Court Orders Eviction: Landlord Wins Case Against Tenant Who Stopped Paying Rent Since 2014
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Court News
Supreme Court: Release Deed Ends Coparcener Rights in Joint Family Property; Unregistered Settlements Valid to Show Severance
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