Court News
Delhi High Court: Senior Citizens Act Cannot Override Daughter-in-Law’s DV Act Rights
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Matrimonial DisputesClear topic ×
43 articles
Court News
Delhi High Court: Foreign Income Cannot Be Directly Converted for Maintenance Awards
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Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Court News
Supreme Court Quashes Rape Conviction, Says Consensual Relationship Misunderstood
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Court News
Supreme Court Quashes Dowry Case Against In-Laws, Warns Against Vague Allegations Under Section 498A
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Court News
Allahabad High Court: Earning Woman with Adequate Income Not Entitled to Maintenance Under CrPC
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Court News
Supreme Court Flags Misuse of POCSO Act in Matrimonial and Elopement Cases, Plans Awareness Drive
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