Court News
Kerala High Court Declares AIIMS in Kerala a Necessity, Orders Centre to Conduct Feasibility Study in Two Weeks
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73 articles
Court News
Kerala High Court: Uploading GST Orders on Portal Constitutes Valid Service
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Court News
Kerala High Court Quashes Travancore-Cochin Medical Council Notices on Foreign Degrees
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Court News
Kerala High Court Rules Refusal to Accept Resignation Amounts to Bonded Labour
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Court News
Kerala HC: Complainant in Cheque Bounce Case Has Right to Appeal Acquittal, Revision Petition Not Maintainable
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Court News
Kerala HC: Guilty Plea in Criminal Case Does Not Bind Motor Accident Tribunal
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Court News
Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings
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Court News
Kerala High Court Affirms Managing Director’s Liability for Dishonoured Cheques Under Section 141 NI Act
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Court News
Kerala High Court: Quasi-Judicial Authorities Cannot Appeal Against Orders Setting Aside Their Own Decisions
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Court News
Kerala High Court: Angry Words in Quarrel Not Abetment of Suicide
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Court News
Kerala High Court Rules ‘Doctor’ Title Not Exclusive to Medical Professionals, Physiotherapists Can Use ‘Dr’ Prefix
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Court News
Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold
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