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39 articles

Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction

Court News

Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction

15 Nov 2025Read article ↗

Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document

Court News

Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document

15 Nov 2025Read article ↗

Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action

Court News

Paying Tax on Income Does Not Protect Benami Property Deals from Legal Action

13 Nov 2025Read article ↗