Court News
ITAT: Trusts Giving Financial Aid to Students Eligible for Section 80G, Even for Studies Abroad
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53 articles
Court News
ITAT Rules Ramkatha and Yagnas Are Welfare Activities, Not Religious Propagation, Grants Tax Exemption
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Court News
ITAT Protects Differently Abled Taxpayer: Consultant’s Negligence Leads to 600-Day Delay, Tribunal Remands ₹1.85 Lakh Addition
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Court News
ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition
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Court News
ITAT Rules: Salary Arrears of Deceased Cannot Be Taxed on Legal Heir’s Personal Income
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Court News
Madras High Court: Property Attachment Must End Once ITAT Order Final and Tax Dues Cleared
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Court News
ITAT Rules CA’s Defective Valuation Certificate Invalid, Upholds Tax on Excess Share Premium Under Section 56(2) (viib)
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Court News
ITAT Deletes Section 68 Additions on Penny Stock Gains, Says No Proof of Price Rigging Nexus
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Court News
CBI Busts ₹1 Crore Bribery Racket in Jaipur ITAT: Judicial Member, Advocate Among Arrested
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Court News
ITAT Rules: Purchases Backed by E-Way Bills Are Genuine, Not Bogus
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Court News
Delhi ITAT Rules: Partners’ Business Expenses Are Tax-Deductible, Relief Granted to Former ICAI President Atul Gupta
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Court News
Supreme Court Puts Chartered Accountants on Par with Advocates for ITAT Appointments
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