Court News
Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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Fundamental RightsClear topic ×
44 articles
Court News
Delhi High Court Declares Electricity a Fundamental Right Under Article 21
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Court News
Supreme Court Declares Forced Narcos Tests Unconstitutional, Strengthens Rights of Accused
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Court News
Supreme Court Questions ED’s Power to Seize Assets Without Judicial Oversight
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Court News
J&K High Court Declares Passport a Fundamental Right; Citizens Need Not Prove Foreign Travel Purpose
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Court News
India Marks Constitution Day: Remembering Ambedkar and 76 Years of the Nation’s Guiding Document
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Court News
Allahabad High Court Orders Police Verification for Passports Must Be Completed Within Four Weeks
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Court News
Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape
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