Court News
Widow Forced to Live in a Garage Gets Interim Residence in Mother-in-Law’s House: Delhi HC Sets Aside DV Act Refusals
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154 articles
Court News
Mother Sent Child to Father, Then Sought Habeas Corpus: Delhi HC Says Custody Not ‘Illegal’, Go to the Guardianship Court
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Court News
A Marriage Kept Alive Only on Paper: Orissa High Court Upholds Wife’s Divorce for Cruelty, Says Sanctity Isn’t Served by Preserving the Legal Form Alone
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Court News
Discord Is Not Cruelty, Separation Is Not Desertion: Jharkhand High Court Refuses Husband’s Divorce Plea
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Court News
Father Remarried Without Divorce, Skipped Cross-Examination: Allahabad High Court Hands Son’s Custody to Mother
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Court News
Mother Dead, Child Raised by Her Nani: MP High Court Says Grandmother Need Not Be a Court-Appointed Guardian to Seek Maintenance From the Father
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Court News
Husband Claimed Rs 8,000 Monthly Expenses, Bank Statement Showed Rs 30 Lakh in Credits: Delhi HC Upholds Rs 15,000 Interim Maintenance
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Court News
Earning Rs 7 Lakh a Month in Dubai, Challenged Rs 75,000 Maintenance After 729 Days: Delhi HC Refuses to Condone Delay, Says Wife’s Qualifications Are No Bar
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Court News
Divorced in 2012, Fighting Over the Terms Ever Since: Delhi HC Says Family Courts Can Allow Amendments Even After Trial Begins When Custody and Maintenance Are in Issue
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Court News
After Speaking to the Child, Supreme Court Uses Parens Patriae Power in a Contempt Case to Return Custody to Maternal Grandparents
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Court News
Wife Waived Maintenance in Divorce Settlement, Then Filed a DV Case: Supreme Court Quashes It as Abuse of Process — But Leaves the Adult Daughter Free to Sue
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Court News
Separated Since 2005, Divorce Refused Twice: Supreme Court Finds Desertion Proved, Dissolves the Marriage and Orders ₹7 Lakh Permanent Alimony
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