Court NewsGifting Money to NRIs: Understanding Tax Rules and How to Stay Compliant21 Jan 2026Read article ↗
Court NewsOverseas purchases via friends can trigger FEMA violations for Indian residents21 Dec 2025Read article ↗
Court NewsRBI Bars Pakistan, Bangladesh Citizens from Carrying Indian Notes to Nepal and Bhutan7 Dec 2025Read article ↗
Court NewsDelhi High Court: ED Can Summon Women Under FEMA, CrPC Protection Not Applicable3 Dec 2025Read article ↗