Court News
Supreme Court Expands CSR: Environmental Duties Now Mandatory for Corporate Sector
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Environmental LawClear topic ×
45 articles
Court News
Delhi High Court Orders Crackdown on Illegal Cafes in Majnu ka Tila
Read article ↗
Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
Read article ↗
Court News
Supreme Court Pushes for Removal of Delhi Border Toll Plazas to Combat Air Pollution Crisis
Read article ↗
Court News
Only BS-IV and above: Supreme Court tightens rules on old vehicles in Delhi-NCR
Read article ↗
Court News
Supreme Court Orders Halt on Uttarakhand Forest Land Encroachment
Read article ↗
Court News
Supreme Court’s Aravalli ruling: What it really means and how it will shape ecology, mining, and urban planning
Read article ↗
Court News
Supreme Court Quashes Maharashtra’s 'Private Forest' Land Tags, Says Due Process Not Followed
Read article ↗
Court News
Supreme Court Orders Compensatory Plantation on 185 Acres in Delhi Ridge by March 2026
Read article ↗