Court News
Jharkhand High Court: Concealing Pre-Marital Live-In Relationship Is Fraud, Marriage Annulled
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218 articles
Court News
Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof
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Court News
Supreme Court Clarifies ESIC Powers: Section 45A Cannot Be Used If Employer Cooperates
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Court News
Supreme Court Says Nine Years Enough: Urges Mercy for Doctor Penalised Over Digital Watch in Exam
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Court News
Kerala High Court Rules ‘Doctor’ Title Not Exclusive to Medical Professionals, Physiotherapists Can Use ‘Dr’ Prefix
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Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
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Court News
Karnataka High Court Suggests Community Service for Rash Lamborghini Driver in Bengaluru
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Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
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Court News
India Traces 71 Fugitives Abroad in 2024–25, Highest in 12 Years: Understanding Fugitive Laws and Extradition Framework
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Court News
Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines
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Court News
UP NEET Shocker: Aspirant Self-Amputates Toe to Claim Disability Quota, Raising Questions on Medical Admission Rules
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Court News
Supreme Court issues notice to Centre, CBI, ED, SFIO on plea for probe into ₹150 Crore Fraud During Stalled Insolvency Process
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